Delhi High Court - Orders
Commissioner Of Income Tax-Iii vs Samtel Color Limited on 28 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~123
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 538/2014
COMMISSIONER OF INCOME TAX-III ..... Appellant
Through: Mr. Zoheb Hossain, Sr. Std. Counsel.
versus
SAMTEL COLOR LIMITED ..... Respondent
Through: Ms. Kavita Jha, Adv.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 28.02.2019 List on 25th July, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 28, 2019 'pv'