Tripura High Court
Alakesh Das vs The State Of Tripura & Ors on 28 March, 2019
Author: S. Talapatra
Bench: S. Talapatra
HIGH COURT OF TRIPURA
AGARTALA
WP (C) No. 800 of 2017
Alakesh Das
----Petitioner(s)
Versus
The State of Tripura & Ors.
----Respondent(s)
For Petitioner(s) : Mr. A Bhowmik, Adv. For Respondent(s) : Mr. N Choudhury, GA.
Mr. R Datta, Adv.
HON'BLE THE JUSTICE MR. S. TALAPATRA Order 28/03/2019 At the request of Mr. R Datta, learned counsel appearing for the newly added respondents, list the matter on 16.04.2019.
On that day there shall be an attempt to hear the matter finally.
JUDGE satabdi