Section 2(21)(i) in Gujarat Surviving Alienations Abolition Act, 1963

[Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act]

(i)in the Bombay area of the State of Gujarat the Bombay Tenancy and Agricultural Lands Act, 1948, (Bom. LXVII of 1948)

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