Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 17 in Telangana Small Causes Courts Act, 1330 F 17. [ [Repealed (section 17) by Act No.19 of 1972 (vide. section 34 (1)).] [XXX]]
