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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3)(b) in The Punjabi University Act, 1961

(b)any such student may, until any such examination is held by the University, be admitted to the examination of the Punjabi University and be conferred the degree, diploma or any other privilege of that University for which he qualifies on the result of such examination.]