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Patna High Court - Orders

M/S Purnea Cold Storage vs The State Bank Of India &Amp; Anr on 25 February, 2011

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     CWJC No.3581 of 2011
                    M/S PURNEA COLD STORAGE, THROUGH ITS SOLE
                    PROPRIETOR AMAR NATH TIWARY, SON OF LATE
                    BIBUTI NATH TIWARY, RESIDENT OF MOHALLA
                    MADHUBANI,      P.S.   -   K.    HAT, DISTRICT
                    PURNEA..................................PETITIONER.
                                      Versus
                    1. THE STATE BANK OF INDIA THROUGH ITS CHIEF
                        MANAGER, HAVING OFFICE AT SECOND FLOOR,
                        STATE BANK OF INDIA, PATNA MAIN BRANCH,
                        WEST OF GANDHI MAIDAN, PATNA-800001.
                    2. THE DEPUTY GENERAL MANAGER, STATE BANK
                        OF INDIA, HAVING OFFICE AT SECOND FLOOR,
                        STASTE BANK OF INDIA, PATNA MAIN BRANCH,
                        WEST OF GANDHI MAIDAN, PATNA-800001
                                           .........RESPONDENTS.


                                                  -----------

02/    25.02.2011

Learned counsel for the petitioner seeks permission to withdraw this petition with liberty to pursue the remedy available to him in law.

Accordingly, this writ petition is disposed of as withdrawn with the aforesaid liberty.

      Harish                                             (S.N. Hussain, J.)