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[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Punjab - Subsection

Section 259(1) in Punjab Jail Manual, 1996

(1)On passing prisoners out, the gate-keeper shall first let them through the inner wicket and having locked it, shall write in full in the register provided for the purpose, the names of all the prisoners, the head warder/warder in charge, and the warder assisting them. He shall then open the wicket in the outer gate and count the prisoners as they pass out, to verify the total.