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[Cites 0, Cited by 0] [Section 21(b)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(b)(i) in The Waqf (Amendment) Act, 2025

(i)in the opening portion, for the words “in such form and manner and at such place as the Board may by regulation provide”, the words “to the Board through the portal and database” shall be substituted;