Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Rajasthan - Subsection Section 51(3) in Ajmer Development Authority Act, 2013 (3)Such accounts shall be operated upon by the Ajmer Development Commissioner or by such other officer of the Authority as may be authorised by it by regulations made in this behalf.
