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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(1)(d) in The Indian Post Office Rules, 1933

(d)The newspaper shall be posted at the place of publication or as the case may be at the place permitted under this sub-rule, by its proprietor manager or publisher on such days of the week or on such dates of the month which may have been specified by him in this behalf at the time of applying for registration or at any time subsequent thereto;