Delhi High Court - Orders
Nord Lock Ab & Anr vs Gala Precision Engineering Private ... on 24 March, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~49 to 52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 895/2023 & CC(COMM) 20/2024, I.As. 25411/2023,
25412/2023, 25414/2023, 25639/2023, 30567/2024, 30710/2024,
31783/2024, 849/2025
NORD LOCK AB & ANR. .....Plaintiffs
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Ms. Gitanjali
Sharma and Ms. G.S. Narula, Advocates.
versus
GALA PRECISION ENGINEERING PRIVATE LIMITED
.....Defendant
Through: Mr. J. Sai Deepak, Senior Advocate
with Mr. N.K. Bhardwaj, Mr. Bikash Ghorai, Mr.
Neeraj Bhardwaj, Ms. Vasupriya Awasthi and Mr.
Avinash Kumar Sharma, Advocates.
50
+ CS(COMM) 792/2024 & I.As. 39514/2024, 39515/2024, 39516/2024,
39517/2024
GALA PRECISION ENGINEERING LIMITED .....Plaintiff
Through: Mr. J. Sai Deepak, Senior Advocate
with Mr. N.K. Bhardwaj, Mr. Bikash Ghorai, Mr.
Neeraj Bhardwaj, Ms. Vasupriya Awasthi and Mr.
Avinash Kumar Sharma, Advocates.
versus
NORD LOCK AB .....Defendant
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Ms. Gitanjali
Sharma and Ms. G.S. Narula, Advocates.
CS(COMM) 895/2023 and connected matters Page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/03/2025 at 22:35:27
51
+ CS(COMM) 793/2024 & I.As. 39518/2024, 39519/2024, 39520/2024,
39521/2024
GALA PRECISION ENGINEERING LIMITED .....Plaintiff
Through: Mr. J. Sai Deepak, Senior Advocate
with Mr. N.K. Bhardwaj, Mr. Bikash Ghorai, Mr.
Neeraj Bhardwaj, Ms. Vasupriya Awasthi and Mr.
Avinash Kumar Sharma, Advocates.
versus
NORD LOCK AB .....Defendant
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Ms. Gitanjali
Sharma and Ms. G.S. Narula, Advocates.
52
+ CS(COMM) 794/2024 & I.As. 39522/2024, 39523/2024, 39524/2024,
39525/2024
GALA PRECISION ENGINEERING LIMITED .....Plaintiff
Through: Mr. J. Sai Deepak, Senior Advocate
with Mr. N.K. Bhardwaj, Mr. Bikash Ghorai, Mr.
Neeraj Bhardwaj, Ms. Vasupriya Awasthi and Mr.
Avinash Kumar Sharma, Advocates.
versus
NORD LOCK AB .....Defendant
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola, Ms. Gitanjali
Sharma and Ms. G.S. Narula, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 24.03.2025 CS(COMM) 895/2023 and connected matters Page 2 of 3 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/03/2025 at 22:35:27
1. Order dated 10.03.2025 reflects that arguments in I.A. 30567/2024 in CS(COMM) 895/2023 had commenced and the matter was listed for further arguments on 20.03.2025.
2. In light of this order, it would be appropriate to list these matters before Hon'ble Ms. Justice Mini Pushkarna on 26.03.2025, subject to orders of Hon'ble the Chief Justice.
JYOTI SINGH, J MARCH 24, 2025 S.Sharma CS(COMM) 895/2023 and connected matters Page 3 of 3 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/03/2025 at 22:35:28