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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in The Kerosene (Restriction on use and Fixation of Ceiling Price) Order, 1993

(1)The Kerosene (Restriction on Use and Fixation of Price) Order, 1966 and Kerosene (Fixation of Ceiling Prices) Order. 1970 are hereby repealed except respects things done or omitted to be done under these Orders before the commencement of this Order.