Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(1) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018 (1)Any person contravening any of the provisions of this Act shall be punishable with fine which may extend to fifty thousand rupees.
