Supreme Court - Daily Orders
Union Of India vs Ramesh Kumar Mishra on 17 July, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.21 COURT NO.5 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Special Leave Petition (C) No. ….. of 2017
[Diary No(s). 18050/2017]
(Arising out of impugned final judgment and order dated 16-11-2016
in WP No. 1098/2008 passed by the High Court Of Bombay)
UNION OF INDIA & ANR. Petitioner(s)
VERSUS
RAMESH KUMAR MISHRA Respondent(s)
[APPLICATION FOR CONDONATION OF DELAY]
Date : 17-07-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Ms. Priyanka Dass, Adv.
Ms. Rukhmini Bobde, Adv.
Mr. Raj Bahadur Yadav, Adv.
Mr. Shreekant N. Terdal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (MADHU NARULA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.07.18 11:53:06 IST Reason: