Supreme Court - Daily Orders
Ram Jethmalani And Ors. vs Union Of India And Ors on 19 January, 2016
Bench: Chief Justice, A.K. Sikri, R. Banumathi
ITEM NO.812 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 176/2009
RAM JETHMALANI & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 19/01/2016 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Balaji Srinivasan,Adv.
(mentioned by) M/s. Karanjawala & Co.
For Respondent(s) Mrs. Anil Katiyar,Adv.
Mr. Aniruddha P. Mayee,AOR.
Mr. H.S. Parihar,AOR.
Ms. Anagha S. Desai,AOR.
Ms. Anuradha Mutatkar,AOR.
Ms. Aishwarya Bhati,AOR.
Mr. Prashan Bhushan,AOR
UPON being mentioned the Court made the following
O R D E R
Post this matter after 15.02.2016.
(MAHABIR SINGH) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2016.01.19 16:32:27 IST Reason: