Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Om Prakash Poddar (Huf) on 20 January, 2023
Author: M.M. Sundresh
Bench: M.M. Sundresh
1
ITEM NO.21+45 COURT NO.7 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39003/2022
(Arising out of impugned final judgment and order dated 14-03-2022
in WPC No. 5818/2022 passed by the High Court of Orissa at Cuttack)
PRINCIPAL COMMISSIONER OF INCOME
TAX SAMBALPUR & ORS. Petitioner(s)
VERSUS
OM PRAKASH PODDAR (HUF) Respondent(s)
(IA No.2168/2023-CONDONATION OF DELAY IN FILING and IA
No.2169/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
WITH
Diary No(s). 41467/2022 (XI-A)
(FOR ADMISSION and I.R. and IA No.205837/2022-CONDONATION OF DELAY
IN FILING and IA No.205836/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 41595/2022 (XI-A)
(IA No.2309/2023-CONDONATION OF DELAY IN FILING and IA
No.2310/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 41478/2022 (XI-A)
(FOR ADMISSION and I.R. and IA No.1987/2023-CONDONATION OF DELAY IN
FILING and IA No.1989/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 41452/2022 (XI-A)
(IA No.5860/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.5868/2023-CONDONATION OF DELAY IN FILING APPEAL)
Diary No(s). 41476/2022 (XI-A)
(FOR ADMISSION and I.R. and IA No.4586/2023-CONDONATION OF DELAY IN
FILING and IA No.4589/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 42483/2022 (XI-A)
(IA No.7525/2023-CONDONATION OF DELAY IN FILING and IA
No.7528/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Signature Not Verified
Digitally signed by
BABITA PANDEY
Date: 2023.01.24
Diary No(s). 42472/2022 (XI-A)
17:44:49 IST
Reason:
(FOR ADMISSION and I.R. and IA No.3724/2023-CONDONATION OF DELAY IN
FILING and IA No.3725/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
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Diary No(s). 42535/2022 (XI-A)
(FOR ADMISSION and I.R. and IA No.4257/2023-CONDONATION OF DELAY IN
FILING and IA No.4260/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 41589/2022 (XI-A)
(IA No.9087/2023-CONDONATION OF DELAY IN FILING and IA
No.9088/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 41471/2022 (XI-A)
(FOR ADMISSION and I.R. and IA No.10880/2023-CONDONATION OF DELAY
IN FILING and IA No.10882/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 42538/2022 (XI-A)
(FOR ADMISSION and I.R. and IA No.3639/2023-CONDONATION OF DELAY IN
FILING and IA No.3640/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 41592/2022 (XI-A)
(FOR ADMISSION and I.R. and IA No.11078/2023-CONDONATION OF DELAY
IN FILING and IA No.11079/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 20-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s)
Mr. Amrish Kumar, AOR
Mr. Prashant Singh II, Adv.
Mr. Manish, Adv.
Mr. Kamal Kishore, Adv.
Mr. Kartik Sunder, Adv.
Mr. Prashant Rawat, Adv.
Mr. Gibran Naushad, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Balbir Singh, A.S.G.
Ms. Preeti Rani, Adv.
Mr. Santosh Kumar, Adv.
Mr. Manish Pushkarna, Adv.
Mr. Vidhya Singh Pawar, Adv.
Mr. Prashant Singh Ii, Adv.
Mr. Gibram Naushad, Adv.
Mrs. Alka Agarwal, Adv.
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For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Diary No. 38158 of 2022. (BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER (NSH)