Himachal Pradesh High Court
CWP/2120/2014 on 14 June, 2019
Bench: Tarlok Singh Chauhan, Sandeep Sharma
CWP No. 1730 of 2014 a/w CWPs No.2933 of 2016, 2120 of 2014, 3319 of 2014, 4498 of 2014 and 5871 of 2014.
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CWP No.1730 of 2014.
14.06.2019. Present: Mr. Sunil Mohan Goel and Mr. Suneet Goel, Advocates, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Sudhir Bhatnagar, Additional Advocate Generals, Mr. Bhupinder Thakur and Ms. Svaneel Jaswal, Deputy Advocate Generals, for the respondent-State.
Mr. Dilip Sharma, Senior Advocate with Mr. D.K. Khanna and Ms. Nishi Goel, Advocates, for respondent No.2.
Ms. Shalini Thakur, Advocate, for respondent No.3.
Mr. Ashwani K. Sharma, Senior Advocate with Mr. Jeevan Kumar, Advocate, for respondent No.4.
Mr. Nimish Gupta, Advocate, vice counsel, for respondent No.5.
CWP No. 2933 of 2016.
None for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Sudhir Bhatnagar, Additional Advocate Generals, Mr. Bhupinder Thakur and Ms. Svaneel Jaswal, Deputy Advocate Generals, for the respondent-State.
Mr. Dilip Sharma, Senior Advocate with Mr. D.K. Khanna and Ms. Nishi Goel, Advocates, for respondent No.2.
None for respondent No.3.
CWP No. 2120 of 2014.
Mr. B.C.Negi, Senior Advocate with Mr. Pranay Pratap Singh, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Sudhir Bhatnagar, Additional Advocate Generals, Mr. Bhupinder Thakur and Ms. Svaneel Jaswal, Deputy Advocate Generals, for the respondent-State.
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respondent No.2.
Mr. Ashwani K. Sharma, Senior Advocate with Mr. Jeevan Kumar, Advocate, for respondent No.3.
Ms. Shalini Thakur, Advocate, for respondent No.6.
CWP No.3319 of 2014.
Mr. Inder Singh Rana, Advocate, vice counsel, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Sudhir Bhatnagar, Additional Advocate Generals, Mr. Bhupinder Thakur and Ms. Svaneel Jaswal, Deputy Advocate Generals, for the respondent-State.
Mr. Dilip Sharma, Senior Advocate with Mr. D.K. Khanna and Ms. Nishi Goel, Advocates, for respondent No.2.
Ms. Shalini Thakur, Advocate, for respondent No.3.
Mr. Ashwani K. Sharma, Senior Advocate with Mr. Jeevan Kumar, Advocate, for respondent No.8.
Mr. G.R.Palsra, Advocate, for respondent No.10.
CWP No.4498 of 2014.
Mr. Sanjeev Bhushan, Senior Advocate with Ms. Abhilasha Kaundal, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Sudhir Bhatnagar, Additional Advocate Generals, Mr. Bhupinder Thakur and Ms. Svaneel Jaswal, Deputy Advocate Generals, for the respondent-State.
Mr. Dilip Sharma, Senior Advocate with Mr. D.K. Khanna and Ms. Nishi Goel, Advocates, for respondent No.2.
Ms. Shalini Thakur, Advocate, for respondent No.3.
Mr. Ashwani K. Sharma, Senior Advocate with Mr. Jeevan Kumar, Advocate, for respondent No.8.
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CWP No.5871 of 2014.
Mr. Sanjeev Bhushan, Senior Advocate with Ms. Abhilasha Kaundal, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Sudhir Bhatnagar, Additional Advocate Generals, Mr. Bhupinder Thakur and Ms. Svaneel Jaswal, Deputy Advocate Generals, for the respondent-State.
Mr. Dilip Sharma, Senior Advocate with Mr. D.K. Khanna and Ms. Nishi Goel, Advocates, for respondent No.2.
Ms. Shalini Thakur, Advocate, for respondent No.3.
CWP No. 3319 of 2014.
Due to bereavement in the family of Shri K.S.Banyal, learned Senior Counsel, Mr. Inder Singh Rana, learned counsel appearing for the petitioner prays for adjournment. As prayed for, list on 04.07.2019.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) th 14 June, 2019. Judge (krt) ::: Downloaded on - 28/09/2019 23:29:29 :::HCHP