Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Jammu-Kashmir - Subsection Section 91(1) in Jammu and Kashmir Wakafs Act, 2001 (1)The Council may, with the previous sanction of the Government, make regulation not inconsistent with this Act, or the rule made thereunder for carrying out the functions under this Act.
