Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(11) in Indian Institute of Teacher Education, Gujarat Act, 2010

(11)The salary and allowances payable to a Fellow' shall be such as may be determined by the regulations of the University in accordance with the scheme of Fellowships of the University Grants Commission.