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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(j) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018

(j)"Permit" means an official document authorizing a person or an organization to organize arrow shooting or the game of teer (thoh team) on any special occasion issued by any officer authorized in this behalf by the State Government;