Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Uttar Pradesh - Subsection Section 34(4) in The U.P. Higher Judicial Service Rules, 1975 (4)jkT;k/khu esfMdy rFkk bathfu;fjax lsokvksa esa& (1) lsuk ls foeqDr xsztq,V MkDVjksa rFkk xsztq,V bathfu;jksa ds fy,( vkSj (2) LorU=rk laxzke ds lsukfu;ksa ds vkfJrksa] izR;sd ds fy, 12½ izfr'kr dk vkj{k.k gksxkA
