Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 979] [Entire Act] State of Punjab - Subsection Section 979(d) in Punjab Jail Manual, 1996 (d)the ladders and other appliances provided for cases of fire are at all times in serviceable condition and available for immediate use; and
