Delhi High Court - Orders
Zomato Hyperpure Private Limited vs Government Of Nct Of Delhi & Anr on 30 March, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4089/2026 and CM APPL. 20026-20028/2026
ZOMATO HYPERPURE PRIVATE LIMITED .....Petitioner
Through: Mr. Aayush Mitruka, Ms. Bhavya
Shukla, Mr. Lohitaksh Shively,
Advocates.
versus
GOVERNMENT OF NCT OF DELHI & ANR.
.....Respondents
Through: Mr. Ayan Rai, Advocate for R-1.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 30.03.2026 At the request of learned counsel for the petitioner, hearing stands adjourned till 01.04.2026.
PURUSHAINDRA KUMAR KAURAV, J MARCH 30, 2026 Nc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/03/2026 at 22:39:21