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Delhi High Court - Orders

Zomato Hyperpure Private Limited vs Government Of Nct Of Delhi & Anr on 30 March, 2026

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~86
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 4089/2026 and CM APPL. 20026-20028/2026

                                    ZOMATO HYPERPURE PRIVATE LIMITED                                                .....Petitioner
                                                                  Through:            Mr. Aayush Mitruka, Ms. Bhavya
                                                                                      Shukla, Mr. Lohitaksh Shively,
                                                                                      Advocates.

                                                                  versus

                                    GOVERNMENT OF NCT OF DELHI & ANR.
                                                                                                          .....Respondents
                                                                  Through:            Mr. Ayan Rai, Advocate for R-1.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                  ORDER

% 30.03.2026 At the request of learned counsel for the petitioner, hearing stands adjourned till 01.04.2026.

PURUSHAINDRA KUMAR KAURAV, J MARCH 30, 2026 Nc This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/03/2026 at 22:39:21