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[Cites 0, Cited by 0] [Section 179] [Entire Act]

State of Chattisgarh - Subsection

Section 179(4) in The Chhattisgarh Motor Vehicles Rules, 1994

(4)Every public service vehicle shall at all times be furnished with one screw driver and at least with one spare fuse, one side light bulb, and head light bulb, and when such vehicle is fitted with sealed beam head light with one spare sealed beam unit :Provided that the State Government may by general or special order exempt, for such period as may be specified, any public service vehicle or class of such vehicles in respect of any area, if it is satisfied that adequate arrangements exist for expenditious and efficient emergency repairs in such area.