Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(3)There shall be a minimum of one polling booth for every Territorial Constituency. The booths shall be increased according to the number of electors in order to accommodate them for completing the poll within the specified time.