Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(2) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976 (2)The price so fixed shall be published in such manner as the State Government may direct, and shall not be altered during the year to which it relates.
