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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(iii) in Assam Khadi and Village Industries Board Act, 1955

(iii)[ to borrow money from the Khadi and Village Industries Commission and also to hypothecate or mortgage properties as securities against the loans; [Inserted by Assam Act No. 31 of 1960, dated 17.12.1960.]