Supreme Court - Daily Orders
Gargson Silk Mill P.Ltd. vs Income Tax Officer Surat on 15 September, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.42 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24194/2014
(Arising out of impugned final judgment and order dated 06/05/2014
in ITA No. 400/2014 passed by the High Court Of Gujarat At
Ahmedabad)
GARGSON SILK MILL P.LTD. Petitioner(s)
VERSUS
INCOME TAX OFFICER SURAT Respondent(s)
(with interim relief)
WITH
SLP(C) No. 24366/2014
(With Interim Relief and Office Report)
SLP(C) No. 24326/2014
(With Interim Relief and Office Report)
Date : 15/09/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Dinesh Dwivedhi, Adv.
Mr. Abhishek Chaudhary, Adv.
Mr. Pankaj Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Gulshan Kumar Arora) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2014.09.17
16:51:05 IST
Reason: