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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Insecticides Rules, 1971

(1)An appeal against any decision of the Registration Committee under section 9 shall be preferred in writing [in [Form IV] [ Substituted by G.S.R. 371(E), dated 20.5.1999 (w.e.f. 20.5.1999).], in duplicate] to the Central Government in the Department of Agriculture.