Delhi High Court - Orders
Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 28 October, 2022
$~14,15,16 and 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 364/2020 and I.As. 2200/2020, 2201/2020
BHARAT HEAVY ELECTRICALS LIMITED
..... Petitioner
Through: Mr. Ashim Vachher, Mr. P. Piyush,
Advocates.
versus
DRIPLEX WATER ENGINEERING PVT LIMITED
..... Respondent
Through: Mr. Vikram Nandrajog, Advocate.
15
+ O.M.P. (COMM) 368/2020 and I.As. 2256/2020, 2257/2020
M/S BHARAT HEAVY ELECTICALS LIMITED
..... Petitioner
Through: Mr. Ashim Vachher, Mr. P. Piyush,
Advocates.
versus
M/S DRIPLEX WATER ENGINEERING PVT LIMITED
..... Respondent
Through: Mr. Vikram Nandrajog, Advocate
16
+ OMP (ENF.) (COMM.) 100/2021 and EX.APPL.(OS) 672/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Mr. Ashim Vachher, Mr. P. Piyush,
Advocates.
Signature Not Verified
Digitally Signed
By:PRIYANKA ANEJA
Signing Date:31.10.2022
13:10:02
17
+ OMP (ENF.) (COMM.) 101/2021 and EX.APPL.(OS) 674/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Mr. Ashim Vachher, Mr. P. Piyush,
Advocates.
ORDER
% 28.10.2022
1. Hon'ble Ms. Justice Neena Bansal Krishna is not holding Court today.
2. Re-notify on 1st March, 2023.
BY ORDER Court Master OCTOBER 28, 2022/PA Signature Not Verified Digitally Signed By:PRIYANKA ANEJA Signing Date:31.10.2022 13:10:02