Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73A] [Entire Act] State of Tamilnadu - Subsection Section 73A(i) in Chennai City Police Act, 1888 (i)writes upon or otherwise mark any road, streets or way whether a thoroughfare or not to which the public are granted access or over which they have a right to pass; or
