Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Andhra Pradesh - Subsection Section 22(2)(c) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995 (c)exercise such other powers as may be delegated by the Board and specified in the policies framed or resolutions adopted by the Board.