Delhi High Court - Orders
Arun Kumar Bagla vs M/S Scj Plastics Ltd on 5 March, 2024
Author: Amit Sharma
Bench: Amit Sharma
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2165/2019 & CRL.M.A. 32848/2019 (Stay)
ARUN KUMAR BAGLA ..... Petitioner
Through: Mr. Rohit Ranjan, Advocate (through
VC).
versus
M/S SCJ PLASTICS LTD. ..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 05.03.2024
1. At request of learned counsel appearing on behalf of the respondent, on the ground that Ms. Smita Maan, the main counsel who has to argue the present petition, is unavailable today, the hearing of the same is adjourned.
2. List on 23.07.2024.
3. Interim order to continue.
AMIT SHARMA, J MARCH 05, 2024/sn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/03/2024 at 21:54:33