Rajasthan High Court - Jodhpur
Lrs.Of Bhanwar Lal vs Hem Raj And Ors on 8 July, 2019
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Second Appeal No. 412/2011
Lrs.of Bhanwar Lal
----Appellant
Versus
Hem Raj And Ors.
----Respondent
For Appellant(s) : Mr. Himanshu Maheshwari
For Respondent(s) : Mr. Ravindra Acharya for Mr. Vinay
Jain
HON'BLE MR. JUSTICE P.K. LOHRA
Order 08/07/2019 Learned counsel for the respondent prays for time to argue on admission of the appeal.
List after six weeks.
Interim order, if any, to continue till further orders.
(P.K. LOHRA),J 160-T.Singh/-
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