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State of West Bengal - Section

Section 11 in West Bengal Co-operative Societies Rules, 2011

11. Affiliation of Societies.

— After registration, all the societies shall affiliate with Central, Federal, Apex and National Societies, as the case may be :[Provided that a co-operative society covered under clause (a) of sub-section (1) of section 134B of the Act shall have the freedom of choice of affiliation or disaffiliation with a Federal Co-operative Society of its choice.] [[Proviso Substituted by Serial No. (4), ibid, w.e.f. 1.2.2013, earlier which was as follows :Provided that in case of societies covered under sub-section (4) of section 134C shall have the freedom of Choice of affiliation.]]