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Satya Narain Agarwal (D) By Lrs. vs Dy. Commnr. Of Income Tax, New Delhi on 16 July, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

                                               IN THE SUPREME COURT OF INDIA

                                               CIVIL APPELLATE JURISDICTION

                                           CIVIL APPEAL   NOS. 7116-7119 OF 2005



       SATYA NARAIN AGARWAL (D) BY LRS.                                          APPELLANT(S)

                                                             VERSUS


       DY. COMMNR. OF INCOME TAX, NEW DELHI                                      RESPONDENT(S)



                                                          O R D E R

None is present for the appellants.

These civil appeals are dismissed for non-prosecution.

.........................,J [A.K. SIKRI] .........................,J [ROHINTON FALI NARIMAN] New Delhi;

July 16, 2015.

Reason: Digital Signature Card of Mr. Deepak Mansukhani is being used by Mr. Ashok Raj Singh, Court Master. ITEM NO.118 COURT NO.13 SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 7116-7119 of 2005 SATYA NARAIN AGARWAL (D) BY LRS. Appellant(s) VERSUS DY. COMMNR. OF INCOME TAX, NEW DELHI Respondent(s) (with office report) Date : 16/07/2015 These appeals were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN For Appellant(s) Mr. K. L. Janjani,Adv.

For Respondent(s) UPON hearing the counsel the Court made the following O R D E R These civil appeals are dismissed in terms of the signed order.

(Ashok Raj Singh) (Suman Jain) Court Master Court Master (Signed order is placed in the file)