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[Cites 0, Cited by 0] [Section 93(5)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(5)(b) in West Bengal Co-operative Societies Act, 2006

(b)The Registrar shall, after hearing the applicant and the housing Co-operative society, dispose of the appeal within thirty days from the date of preferring the appeal.