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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(2) in The Goa Private Security Agencies Rules, 2008

(2)The Agency shall cause an inquiry into the correctness of the particulars filled in either by itself or by sending the Form V to the District Superintendent of Police of the respective District/s as the case may be.