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State of Gujarat - Section

Section 13 in Gujarat Private Universities Act, 2009

13. Officers of University.

- The following shall be the officers of the University, namely:-
(a)The President;
(b)The Provost;
(c)The Register;
(d)The Chief Finance and Accounts Officer; and
(e)Such other officers as may be declared by the Statutes to be the Officers of the University.