Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Section 6(2)] [Section 6] [Entire Act] Union of India - Subsection Section 6(2)(b) in The Passports Act, 1967 (b)that the applicant may, or is likely to, engage outside India in activities prejudicial to the sovereignty and integrity of India;