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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(b) in The Rajasthan Sati (Prevention) Act, 1987

(b)"glorification" in relation to Sati, includes among other things, the observance of any ceremony or the taking out of a procession in connection with Sati or the creation of a trust or the collection of funds or the construction of a temple or the performance of any ceremony thereat with a view to perpetuating the honour of, or to preserve the memory of, a widow committing Sati;