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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(5) in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954

(5)The functions of the Board, in addition to those specified in these rules, the term of office of members, the manner of filling vacancies among members and the procedure for the conduct of the business, of the Board shall be such as may be determined from time to time by the Central Government.