Himachal Pradesh High Court
Avtar Singh vs . Satwinder Singh (Deceased) Through ... on 25 July, 2024
Author: Virender Singh
Bench: Virender Singh
.
Avtar Singh Vs. Satwinder Singh (deceased) through LRs & ors.
RSA No.365 of 2006 a/w RSA No. 366 of 2006 RSA No.365 of 2006 25.07.2024 Present: Mr. Divya Raj Singh, Advocate, for the appellant.
Mr. Dinesh Gupta, Advocate, for respondents r No.1(a) to 1(c) and 2(a) to 2(e). None for respondent No.3.
Name of respondent No.4 stands deleted. RSA No.366 of 2006 Mr. Divya Raj Singh, Advocate, for the appellant.
Name of appellant No.2 stands deleted.
Mr. Dinesh Gupta, Advocate, for respondents No.1(a) to 1(c) and 2(a) to 2(e).
RSA Nos.365 & 366 of 2006 In view of the request made by learned counsel appearing for the appellant, list for hearing on 05.09.2024.
(Virender Singh) Judge July 25, 2024 (Ankit) ::: Downloaded on - 25/07/2024 20:33:25 :::CIS