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Union of India - Section

Section 2 in The Inter-State Water Disputes (Amendment) Act, 2002

2. Amendment of section 1.-

In section 1 of the Inter- State Water Disputes Act, 1956 (33 of 1956 ) (hereinafter referred to as the principal Act), in sub- section 1, for the words" Inter- State", the words" Inter- State River" shall be substituted.