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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(a) in The Coal Mines Provident Fund Scheme

(a)he shall intimate to [Chairman of the Board] [The words 'and if he is also a member of the Committee the Chairman of the Committee' omitted by S.R.O. 1360 dated 1.6.56.] of the date of his departure from and expected return to India, or