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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(p) in Karnataka Silkworm Seed Cocoon and Silk Yarn (Regulation of Production, Supply, Distribution and Sale) Act, 1959

(p)[ "weaver" means a person incharge of weaving establishment where fabrics are manufactured by using silk yarn;] [Inserted by Act 30 of 1994 w.e.f. 3.10.1994.]