Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68A(2)] [Section 68A] [Entire Act] Union of India - Subsection Section 68A(2)(b) in National Company Law Tribunal Rules, 2016 (b)the capital structure, the different classes of shares into which the share capital of the company is divided and the rights attached to each class of shares;