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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(1)(ii) in THE BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2022

(ii)in the first proviso, for the words and figures “furnishing of the return under section 39 for the month of September’, the words “the thirtieth day of November” shall be substituted;