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[Cites 0, Cited by 0] [Section 20D(1)] [Section 20D] [Entire Act]

State of Karnataka - Subsection

Section 20D(1)(i) in Karnataka Police Act, 1963

(i)one member of retired Civil Service shall be an officer not below the rank of [Assistant Commissioner] [Substituted by Act 22 of 2016 w.e.f. 27.07.2016.];