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[Cites 0, Cited by 0] [Section 46(9)] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(9)(iii) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(iii)The Returning Officer shall keep in safe custody untill the commencement of the counting of votes all covers containing postal Ballot papers received by him.